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THE HON'BLE SRI JUSTICE A.V. SESHA SAI
& THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA W.P. No. 34884 OF 2022 JUDGMENT:(per A.V. Sesha Sai, J) Sri Nagendra Babu Paragati, learned counsel for the petitioners, seeks permission of this Court to withdraw the Writ Petition.
Permission is accorded.
The Writ Petition is dismissed as withdrawn.
Miscellaneous petitions, if any, pending in this case, shall stand closed.
__________________ A.V. SESHA SAI, J ____________________________ DUPPALA VENKATA RAMANA Date: 28.10.2022 Ks 2 THE HON'BLE SRI JUSTICE A.V. SESHA SAI & THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA W.P. No.34884 OF 2022 (per A.V. Sesha Sai, J) Date: 28.10.2022 Ks