Reddy Rama Urthy vs S. Somayajula Subbalakshmi

Citation : 2021 Latest Caselaw 4403 AP
Judgement Date : 29 October, 2021

Andhra Pradesh High Court - Amravati
Reddy Rama Urthy vs S. Somayajula Subbalakshmi on 29 October, 2021
Bench: R Raghunandan Rao
      HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                     A.S.No.1350 of 2003

JUDGMENT:

Sri A. Srinivas Rao, learned counsel appearing for Sri M.V.Suresh Kumar, learned counsel for the appellant submits that the matter has been settled out of the court and the appellant desires to withdraw the appeal. A memo to that effect also been filed on 12.07.2020.

2. Accordingly, the appeal is dismissed as withdrawn.

There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

29.10.2021 BSM 2 HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO A.S.No.1350 of 2003 29.10.2021 BSM