HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
A.S.No.1350 of 2003
JUDGMENT:
Sri A. Srinivas Rao, learned counsel appearing for Sri M.V.Suresh Kumar, learned counsel for the appellant submits that the matter has been settled out of the court and the appellant desires to withdraw the appeal. A memo to that effect also been filed on 12.07.2020.
2. Accordingly, the appeal is dismissed as withdrawn.
There shall be no order as to costs.
As a sequel, pending miscellaneous petitions, if any, shall stand closed.
____________________________ R. RAGHUNANDAN RAO, J.
29.10.2021 BSM 2 HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO A.S.No.1350 of 2003 29.10.2021 BSM