Andhra Pradesh High Court - Amravati
S Babu Rao vs S Appayamma Died on 28 October, 2021
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE NO: S.A.No.80 of 2019 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
26. 28.10.2021 MVR,J Heard both sides counsel. For judgment, list the matter on 01.11.2021.
_______ MVR, J IS