Andhra Pradesh High Court - Amravati
Tupili Subba Reddy vs The State Of Andhra Pradesh on 27 October, 2021
THE HON'BLE SMT JUSTICE LALITHA KANNEGANTI
CRIMINAL APPEAL No.2916 OF 2018 JUDGMENT:-
Sri T.D.Phani Kumar, learned counsel for the appellants seeks permission of this Court to withdraw this appeal.
Permission is accorded.
Accordingly this criminal appeal is dismissed as withdrawn.
As a sequel, pending miscellaneous petitions, if any, shall stand closed.
____________________________________ JUSTICE LALITHA KANNEGANTI Date :27.10.2021 IKN