Andhra Pradesh High Court - Amravati
Edlapalli Praveen Chowdary, vs The State Of Andhra Pradesh, on 26 October, 2021
Bench: Prashant Kumar Mishra, A V Sai
HIGH COURT OF ANDHRA PRADESH, AMARAVATI
MAIN CASE No: W.A. No.434 of 2021
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
(Hybrid hearing through Video-conferencing)
7 26.10.2021 The Writ Appeal is disposed of. No costs.
(vide separate judgment).
PRASHANT KUMAR MISHRA, CJ A.V.SESHA SAI, J.
DRK/Siva Sl. DATE ORDER OFFICE No. NOTE