HON'BLE SRI JUSTICE NINALA JAYASURYA
WRIT PETITION No. 14565 of 2012 JUDGMENT: (Heard and pronounced through Blue Jeans App (Virtual) mode, since this mode is adopted on account of prevalence of COVID-19 pandemic) At the time of considering the matter, it is stated by Mr. S.V. Ramana, learned counsel, representing Mr. O. Manoher Reddy, learned counsel for the petitioner, that the writ petition has become infructuous.
In view of the above, the Writ Petition is dismissed as infructuous. No order as to costs.
Consequently, miscellaneous petitions, if any, pending shall stand disposed of.
_______________________ NINALA JAYASURYA, J 25th October, 2021 cbs 2 HON'BLE SRI JUSTICE NINALA JAYASURYA Writ Petition No.14565 of 2012 25th October, 2021 cbs 3