Andhra Pradesh High Court - Amravati
Sri Vail Mettu Hawkers Union, vs Tirumala Tirupati Devasthanams on 21 October, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.W.P.No.7698 of 2021
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note 9 21.10.2021 RRR, J Post on 23.10.2021. In the meanwhile, the judgments filed by the learned counsel for the respondents along with memo dated 20.10.2021 shall be serve a copy on the learned counsel for the petitioner.
_________ RRR, J BSM.
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