IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE C. PRAVEEN KUMAR
WRIT APPEAL No. 586 of 2021
(Taken up through video conferencing)
D. Md.Ashfaq S/o. late Mohd. Anwar Basha,
Aged 46 years, Occ: Mutawalli and Sajjada Nasheen,
r/o. H.No.18-71-A, Main Road,
opp: H.P. Petrol Bunk Guntaka,
Anantapur District. .. Appellant
Versus
Shaik Mohammed Rafiq,
S/o. Mohammed Hussain @ Bashu,
Aged about 55 years, Occ: De-facto Mutawalli,
Dargah Hazrath Syed Sha Ali Akbar
Urs Masthan Vali Dargah, Guntakal town & Mandal,
R/o. D.No.21/59-A, Kanikiti street,
Old Guntakal, Guntakal Mandal,
Anantapur District, Andhra Pradesh
and others. .. Respondents
Counsel for the appellant : Mr. Shafath Ahmed Khan Counsel for respondents : --
ORAL JUDGMENT Dt: 20.10.2021 (per Prashant Kumar Mishra, CJ) Mr. Shafath Ahmed Khan, learned counsel for the appellant, seeks permission of the Court to withdraw this Writ Appeal.
2. Permission is accorded.
3. Accordingly, this Writ Appeal is dismissed as withdrawn. No costs. Pending miscellaneous applications, if any, shall stand closed.
PRASHANT KUMAR MISHRA, CJ C. PRAVEEN KUMAR, J GM 2 HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE C. PRAVEEN KUMAR WRIT APPEAL No. 586 of 2021 (per Prashant Kumar Mishra, CJ) Dt: 20.10.2021 GM