HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
APPEAL SUIT No.625 of 2010
JUDGMENT:
Sri J.V.Srinivas, learned counsel appearing for Sri Suresh Velaga, learned counsel for the appellant seeks to withdraw the appeal suit. A memo for withdrawing the appeal suit has also been filed by Sri Suresh Velaga on 06.10.2021.
Accordingly, the appeal suit is dismissed as withdrawn. There shall be no order as to costs.
As a sequel, pending miscellaneous petitions, if any, shall stand closed.
____________________________ R. RAGHUNANDAN RAO, J.
07.10.2021 SDP 2 HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO APPEAL SUIT No.625 of 2010 07-10-2021 SDP