THE HON'BLE SRI JUSTICE K.SURESH REDDY
A.S.No. 776 OF 2012
JUDGMENT:
Learned counsel for the appellants submits that the parties have settled the matter out of the Court and therefore they want to withdraw the present appeal. Learned counsel also addressed a letter on 26-04-2021 to the Registry to the above effect.
Permission, as sought for, is accorded.
The appeal suit is accordingly dismissed as withdrawn. Interim order granted earlier stands vacated. Pending miscellaneous applications, if any, shall stand dismissed in consequence.
___________________ K.SURESH REDDY, J.
Date: 06-05-2021.
JSK KSR, J.
2 as_776_2012 THE HON'BLE SRI JUSTICE K.SURESH REDDY A.S.No. 776 OF 2012 DATE: 06TH MAY, 2021 JSK