HON'BLE SMT. JUSTICE KONGARA VIJAYA LAKSHMI
AND HON'BLE SRI JUSTICE D. RAMESH WRIT APPEAL No.243 of 2021 JUDGMENT: (Per KVL,J) Sri G. Ramachandra Rao, learned counsel for appellant, seeks permission of the Court to withdraw the writ appeal.
Permission is accorded, and accordingly, the writ appeal is dismissed as withdrawn. There shall be no order as to costs.
Consequently, miscellaneous petitions, if any, pending in the writ appeal shall stand closed.
_______________________________ KONGARA VIJAYA LAKSHMI, J _____________ D. RAMESH, J 3rd June, 2021 cbs 2 HON'BLE SMT. JUSTICE KONGARA VIJAYA LAKSHMI AND HON'BLE SRI JUSTICE D. RAMESH WRIT APPEAL No. 243 of 2021 3rd June, 2021 cbs