THE HON'BLE SRI JUSTICE JOYMALYA BAGCHI
AND THE HON'BLE SRI JUSTICE K.SURESH REDDY CENTRAL EXCISE APPEAL No.207 of 2018 (Taken up through video conferencing) JUDGMENT: (Per Hon'ble Sri Justice Joymalya Bagchi) Learned counsel for the appellant seeks permission of this Court to withdraw the appeal. He has filed a memo to that effect.
Permission is accorded.
Accordingly, the Appeal is dismissed as withdrawn. No order as to costs.
As a sequel, Miscellaneous Petitions, if any, pending in this Appeal shall stand closed.
______________________________ JUSTICE JOYMALYA BAGCHI _____________________________ JUSTICE K.SURESH REDDY Date: 07.07.2021 Ivd 2 THE HON'BLE SRI JUSTICE JOYMALYA BAGCHI AND THE HON'BLE SRI JUSTICE K.SURESH REDDY CENTRAL EXCISE APPEAL No.207 of 2018 (Per Hon'ble Sri Justice Joymalya Bagchi) Dated: 07.07.2021 Ivd