[3148]
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI.
WEDNESDAY, THE SIXTH DAY OF JANUARY,
TWO THOUSAND AND TWENTY ONE
: PRESENT:
AND
THE HONOURABLE MS JUSTICE J. UMA D !
C MANO: 1 OF 2021 : :
Between: Vay ok
G.Nagamani @ Pujari Nagamani, Aged 25 yrs, Wo G. ajendra Gopal R/o
Gangavaram Village, Uravakonda Road, Near Sarpanch, Venkatesappa House,
Beluguppa Mandal, Anantapuramu District
.. Appellant
AND
G. Rajendra Gopal, aged 28 yrs, S/o G.Venu Gopal, R/o D.No.8/1304 Erranela,
Kalyandurgam Town and Mandal Anantapuramu-515761
. .Respondent
Appeal under Section 28 of Hindu Marriage Act, against the Decree and Order
passed by the Addl. Senior Civil Judge, Anantapuramu on 07.02.2020 in H.M.O.P. No.
207 of 2017.
IA NO: 1 OF 2021
Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in. support of the petition, the High Court may be pleased to suspend the
operation of the Judgment and decree dated 07.02.2020 passed in H.M.O.P. No. 207 of
2017 on the file of Addl. Senior Civil Judge, Anantapuramu, pending disposal of CMA 1
of 2021, on the file of the High Court.
The petition coming on for hearing, upon perusing the appeal and the
memorandum of grounds filed in support thereof and upon hearing the arguments of Sri
Harish Kumar Rasineni, Advocate for the Petitioner, the Court made the following.
ORDER
"Learned counsel for petitioner is permitted to take out personal notice on respondent and file proof of service in the Registry. Post after four weeks.
There shall be interim stay of operation of the judgment and decree dated 07.02.2020 passed in H.M.O.P.No.207 of 2017 on the file of Additional Senior Civil Judge, Anantapuramu, for a period of six weeks." Sd/-K.JaganMohdn DEPUTY ITTRUE COPY// / SECTIO To,
1. The Additional Senior Civil Judge, Anantapuramu, Anantapuram District.
2. G. Rajendra Gopal, aged 28 yrs, S/o G.Venu Gopal, R/o D.No.8/1304 Erranela, Kalyandurgam Town and Mandal Anantapuramu-515761 (by RPAD)
3. One CC to Sri Harish Kumar Rasineni, Advocate [OPUC]
4. Two spare copies.
SP _ HIGH COURT UDPRJ & JUDJ DATED: 06/01/2021 POST AFTER FOUR WEEKS ORDER CMA.No.1 of 2021 INTERIM STAY Po ~seacaals