Andhra Pradesh High Court - Amravati
The State Of Andhra Pradesh, vs Putteti Santhan, on 19 January, 2021
Bench: Arup Kumar Goswami, C.Praveen Kumar
HIGH COURT OF ANDHRA PRADESH: AMARAVATI
HON'BLE Mr. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
&
HON'BLE Mr. JUSTICE C. PRAVEEN KUMAR
WRIT APPEAL No.13 of 2021
(Through video conferencing)
The State of A.P., rep. by its Prl. Secretary,
Social Welfare Department, Secretariat,
Velagapudi, Amaravathi, Guntur District,
and others ... Appellants
Versus
Putteti Santhan, S/o.P.Syam Prasad ... Respondent
Counsel for the appellants : G.P. for Social Welfare
Counsel for the respondent : Mr.Harinath Reddy Soma
JUDGMENT (ORAL)
Dt:19.01.2021 (ARUP KUMAR GOSWAMI, CJ) Learned Government Pleader for Social Welfare, appearing on behalf of the appellants, does not press this appeal.
Accordingly, the appeal is disposed of as not pressed. As a sequel, all the pending miscellaneous applications are closed. ARUP KUMAR GOSWAMI, CJ C. PRAVEEN KUMAR, J MRR