Andhra Pradesh High Court - Amravati
M/S. H.R. Industry, vs The State Of Andhra Pradesh, on 7 January, 2021
Bench: R Raghunandan Rao
HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
WRIT PETITION No.529 of 2021
ORDER:
In view of the orders of this Court dated 06.10.2020 in W.P.No.17980 of 2020, this writ petition is being disposed of in terms of the said judgment dated 06.10.2020 in W.P.No.17980 of 2020.
Accordingly, the writ petition is disposed of. There shall be no order as to costs.
As a sequel, pending miscellaneous petitions, if any, shall stand closed.
____________________________ R. RAGHUNANDAN RAO, J.
07.01.2021 RJS 2 HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO WRIT PETITION No.529 of 2021 07.01.2021 RJS