Andhra Pradesh High Court - Amravati
Tripurana Murahari Rao vs Kunishetti Satyavathi on 26 February, 2021
Bench: M.Venkata Ramana
THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA
APPEAL SUIT No.2270 of 1999 JUDGMENT:-
In view of letter of Sri M.Subrahmanyam, dated 23.02.2021 to the Registrar Judicial, this appeal is dismissed as withdrawn granting necessary permission. No costs.
Miscellaneous petitions pending, if any, in this Appeal Suit shall stand closed.
_________________________________ JUSTICE M.VENKATA RAMANA Date : 26.02.2021 sj 2 135 THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA APPEAL SUIT No.2270 of 1999 Date : 26.02.2021 sj