Andhra Pradesh High Court - Amravati
Sri Vishnu Kumar Joshi vs The Vysya Bank Ltd., Vijayawada1, on 26 February, 2021
Bench: M.Venkata Ramana
THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA
APPEAL SUIT No.2408 of 2001 JUDGMENT:-
None represented the appellant even this day, though the matter is listed under the caption for dismissal.
In the circumstances, this appeal is dismissed for non prosecution. No costs.
Miscellaneous petitions pending, if any, in this Appeal Suit shall stand closed.
_________________________________ JUSTICE M.VENKATA RAMANA Date : 26.02.2021 sj 2 130 THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA APPEAL SUIT No.2408 of 2001 Date : 26.02.2021 sj