Andhra Pradesh High Court - Amravati
M.Sivagami vs P. Naresh on 23 February, 2021
Bench: U.Durga Prasad Rao, J. Uma Devi
HON'BLE SRI JUSTICE U. DURGA PRASAD RAO
AND
HON'BLE MS. JUSTICE J. UMA DEVI
Civil Miscellaneous Appeal No.557 of 2018
JUDGMENT: (per UDPR,J)
In view of the memo dated 18.02.2021 filed by the learned
counsel for appellant, Sri G. Vijaya Kumar, before the Registry
seeking permission for withdrawal of the Civil Miscellaneous Appeal,
permission for withdrawal is accorded.
Accordingly, this Civil Miscellaneous Appeal is dismissed as
withdrawn. As a sequel, miscellaneous applications pending for
consideration, if any, shall stand closed. No costs.
_________________________
U.DURGA PRASAD RAO, J
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J.UMA DEVI, J
23.02.2021
SS