THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA
APPEAL SUIT No.34 of 1997 JUDGMENT:-
None appeared for the appellants. However, as seen from the record, a letter was addressed on 25.06.2018 to the Registrar Judicial, the then High Court of Andhra Pradesh at Hyderabad stating that the learned counsel for the appellants was instructed by the appellants to withdraw this appeal.
In view of the above letter and finding that there is no representation this day, this appeal is dismissed for non prosecution. No costs. All pending petitions including those filed to bring L.Rs on record and interim orders, if any, shall stand closed _________________________________ JUSTICE M.VENKATA RAMANA Date : 19.02.2021 sj 2 89 THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA APPEAL SUIT No.34 of 1997 Date : 19.02.2021 Sj 3