THE HONOURABLE SRI JUSTICE R.RAGHUNANDAN RAO
WRIT PETITION No.30373 of 2021
ORDER:
This writ petition has been filed for a direction to the respondents to release amounts Rs.3,63,325/- payable to the petitioner on account of the works executed by the petitioner i.e., Construction Anganwadi Building at Pentrala Village of Lingasamudram Mandal, Prakasam District.
2. In view of the judgments of this Court in W.P.No.26794 of 2021 and batch, dated 02.12.2021, this Writ Petition is disposed of, in terms of the said judgments, directing the respondents to pay principal amount of the bill raised by the petitioner within a period of four weeks and leaving it open to the writ petitioner to review/raise/agitate to his rights with regard to the interest on these amounts after the disposal of the writ appeals pending before the Court. There shall be no order as to costs.
Consequently, miscellaneous petitions, if any, pending shall stand closed.
_________________________ JUSTICE R.RAGHUNANDAN RAO Date : 22.12.2021 SPP 2 THE HONOURABLE SRI JUSTICE R.RAGHUNANDAN RAO WRIT PETITION No. 30373 of 2021 Date : 22.12.2021 SPP