Andhra Pradesh High Court - Amravati
Harijana Jaggali Deva Raju, ... vs State Of Ap., Rep. Pp., on 2 December, 2021
HIGH COURT OF ANDHRA PRADESH MAIN CASE: Crl.A.No.641 of 2014 PROCEEDING SHEET SL. DATE ORDER OFFICE No. NOTE
08. 02.12.2021 CPK,J & RNT,J Heard Judgment reserved.
_________ CPK, J _________ RNT, J Dsr