Andhra Pradesh High Court - Amravati
Chilukuri Anjaneyulu vs Sistla Achyutha Devaraya Sarma on 2 December, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: A.S.No.342 of 2021
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
12. 02.12.2021 CPK, J & RNT, J Since there is no representation on behalf of the respondents, list the appeal for final hearing in due course.
Meanwhile, the appellants shall file certified copies of the judgment and decree.
________________ CPK, J ________________ RNT, J Ivd