HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: C.R.P.Nos.5889 of 2017 and 483 of 2019 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE . 01.12.2021 RRR, J Heard both sides.
Sri Sasidhar Reddy, learned counsel representing Sri V.R.Reddy Kovvuri, seeks further time to place judgments before this Court.
Post on 08.12.2021.
________ RRR, J SPP