HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI MAIN CASE NO.: S.A.No.1226 of 2017 PROCEEDING SHEET Sl. Date ORDER OFFICE NOTE No.
27.08.2021 MVR,J L.R.petition is not available on record.
Heard Sri E.V.V.S.Ravi Kumar, learned counsel for the appellants.
The matter is reserved for judgment.
______ MVR,J Pab