HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE No.: W.P.No.41529 of 2017 PROCEEDING SHEET Sl. Office DATE ORDER No Note
3. 18.08.2021 MGR, J Transferred to I/O Learned Assistant Government Pleader for folder before Civil Supplies after taking time to go through correction the judgment of the Hon'ble Supreme Court reported in 2018 (2) SCC 97, still seeks time to file counter affidavit (formal counter) in this Writ Petition.
Time is granted to file counter affidavit as per the Writ Rules.
Post on 01.09.2021.
________ MGR, J EPS