Andhra Pradesh High Court - Amravati
The Pr Commissioner Of Income Tax vs M/S Engineers Works on 12 August, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI INCOME TAX TRIBUNAL APPEAL No.4 OF 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE
04. 12.08.2021 JB,J & KSR,J:
(Proceedings taken up through video conferencing) Adjourned.
List on 02.09.2021. Copies of judgments be placed on record by then.
______________________ JOYMALYA BAGCHI, J ______________________ K.SURESH REDDY, J Dsh