B.A Manoj Kumar, vs The State Of Andhra Pradesh

Citation : 2021 Latest Caselaw 2783 AP
Judgement Date : 2 August, 2021

Andhra Pradesh High Court - Amravati
B.A Manoj Kumar, vs The State Of Andhra Pradesh on 2 August, 2021
Bench: Kongara Vijaya Lakshmi

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No.: Writ Petition No.10063 OF 2021 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

6) 02.08.2021 KVL, J List the matter on 04.08.2021 for production of judgments, which are relied upon by the learned Government Pleader.

_______ KVL, J Nsr 2 SL. DATE ORDER OFFICE NO. NOTE 3 SL. DATE ORDER OFFICE NO. NOTE