Allahabad High Court
Imtiyaz Ansari vs State Of U.P. on 1 July, 2024
Author: Rohit Ranjan Agarwal
Bench: Rohit Ranjan Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:105654 Court No. - 69 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23082 of 2024 Applicant :- Imtiyaz Ansari Opposite Party :- State of U.P. Counsel for Applicant :- Manvendra Singh Counsel for Opposite Party :- G.A. Hon'ble Rohit Ranjan Agarwal,J.
Heard learned counsel for the applicant and Sri P.K. Giri, learned Additional Advocate General for the State.
Judgment reserved.
Order Date :- 1.7.2024 SK Goswami