Jafar Ali @ Sanu vs State Of U.P.

Citation : 2019 Latest Caselaw 5186 ALL
Judgement Date : 29 May, 2019

Allahabad High Court
Jafar Ali @ Sanu vs State Of U.P. on 29 May, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22620 of 2019
 

 
Applicant :- Jafar Ali @ Sanu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Jatan Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List thereafter.

Order Date :- 29.5.2019 Masarrat