Allahabad High Court
Arti Yadav And 2 Others vs National Insurance Co . Ltd. And 2 ... on 28 May, 2019
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 1568 of 2019 Appellant :- Arti Yadav And 2 Others Respondent :- National Insurance Co . Ltd. And 2 Others Counsel for Appellant :- Devendra Kumar Yadav Hon'ble Dr. Kaushal Jayendra Thaker,J.
Admit.
Issue notice to the respondents by speed / registered post returnable.
Steps be taken immediately.
List on 27th August, 2019.
Order Date :- 28.5.2019 Mukesh