Monu Sonkar @Akash Sonkar vs State Of U.P.

Citation : 2019 Latest Caselaw 4810 ALL
Judgement Date : 21 May, 2019

Allahabad High Court
Monu Sonkar @Akash Sonkar vs State Of U.P. on 21 May, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15303 of 2018
 

 
Applicant :- Monu Sonkar @Akash Sonkar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajatshatru Pandey,Sanjay Singh,Satyendra Narayan Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list after ten days.

Order Date :- 21.5.2019 Masarrat