Allahabad High Court
Monu Sonkar @Akash Sonkar vs State Of U.P. on 21 May, 2019
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15303 of 2018 Applicant :- Monu Sonkar @Akash Sonkar Opposite Party :- State Of U.P. Counsel for Applicant :- Ajatshatru Pandey,Sanjay Singh,Satyendra Narayan Singh Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list after ten days.
Order Date :- 21.5.2019 Masarrat