Allahabad High Court
Vipalav Basu vs State Of U.P. on 21 May, 2019
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 175 of 2018 Applicant :- Vipalav Basu Opposite Party :- State Of U.P. Counsel for Applicant :- Manoj Kumar Tripathi,Romeshwari Prasad,Vinod Kumar Tirpathi Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Supplementary affidavit filed on behalf of applicant, is taken on record.
List after 10 days.
Order Date :- 21.5.2019 Masarrat