Allahabad High Court
Bhoora @ Bhoorey Lal vs State Of U.P. on 16 May, 2019
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20463 of 2019 Applicant :- Bhoora @ Bhoorey Lal Opposite Party :- State Of U.P. Counsel for Applicant :- Sandeep Kumar Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.
List thereafter.
Order Date :- 16.5.2019 Masarrat