Allahabad High Court
Vikas Singh vs State Of U.P. on 8 May, 2019
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10547 of 2018 Applicant :- Vikas Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Vidya Bhaskar Singh,Suresh Dhar Dwivedi Counsel for Opposite Party :- G.A.,Radhey Shyam Shukla Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 8.5.2019 Masarrat