Allahabad High Court
Pradeep @ Musafir vs State Of U.P. on 7 May, 2019
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 311 of 2018 Applicant :- Pradeep @ Musafir Opposite Party :- State Of U.P. Counsel for Applicant :- Raj Kumar Dhama,Mohd. Farooq,Zia Naz Zaidi Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 7.5.2019 Masarrat