Allahabad High Court
Mohd Waqar Khan vs State Of U.P. on 6 May, 2019
Bench: Pradeep Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19074 of 2019 Applicant :- Mohd Waqar Khan Opposite Party :- State Of U.P. Counsel for Applicant :- Surendra Kumar Counsel for Opposite Party :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list/put up this case on 13.5.2019 as a fresh case to enable learned A.G.A. to obtain instructions in the matter.
Order Date :- 6.5.2019 RCT/-