Allahabad High Court
Maqbool @ Parwana vs State Of U.P. on 1 May, 2019
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18395 of 2019 Applicant :- Maqbool @ Parwana Opposite Party :- State Of U.P. Counsel for Applicant :- Ashok Kumar Singh Bais,Mashaluddin Shah Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Sri Jitendra Singh, learned counsel filed Vakalatnama on behalf of complainant, be taken on record.
Learned counsel for the complainant as well as learned A.G.A. pray for and are granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.
List thereafter showing the name of Sri Jitendra Singh as counsel for the complainant.
Order Date :- 1.5.2019 Masarrat