Oriental Insurance Co Ltd vs Anil Kumar Gupta And Others

Citation : 2019 Latest Caselaw 3908 ALL
Judgement Date : 1 May, 2019

Allahabad High Court
Oriental Insurance Co Ltd vs Anil Kumar Gupta And Others on 1 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2684 of 2004
 

 
Appellant :- Oriental Insurance Co Ltd
 
Respondent :- Anil Kumar Gupta And Others
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- Suresh Singh,M.S. Chandel,Tomar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri M.S. Chandel-Advocate has sought adjournment on the ground of illness.

List on 1.8.2019.

Order Date :- 1.5.2019 Mukesh