Allahabad High Court
Oriental Insurance Co Ltd vs Anil Kumar Gupta And Others on 1 May, 2019
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 2684 of 2004 Appellant :- Oriental Insurance Co Ltd Respondent :- Anil Kumar Gupta And Others Counsel for Appellant :- V.C. Dixit Counsel for Respondent :- Suresh Singh,M.S. Chandel,Tomar Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri M.S. Chandel-Advocate has sought adjournment on the ground of illness.
List on 1.8.2019.
Order Date :- 1.5.2019 Mukesh