Allahabad High Court
Oriental Insurance Co Ltd vs Prem Narain And Others on 1 May, 2019
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 2313 of 2004 Appellant :- Oriental Insurance Co Ltd Respondent :- Prem Narain And Others Counsel for Appellant :- S.K. Kakkar Counsel for Respondent :- Amit Mishra Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Amit Mishra has absented himself.
Call for record of Court below.
List on 1.8.2019.
Order Date :- 1.5.2019 Mukesh