Allahabad High Court
Harish Chandra vs State Of U.P. on 1 May, 2019
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8866 of 2018 Applicant :- Harish Chandra Opposite Party :- State Of U.P. Counsel for Applicant :- Balram Mishra,Rajeev Kumar Singh Counsel for Opposite Party :- G.A.,Sami Ullah Khan Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 1.5.2019 Masarrat