Allahabad High Court
Sharad Kumar And 7 Others vs State Of U P And Another on 5 March, 2019
Bench: Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 3485 of 2019 Petitioner :- Sharad Kumar And 7 Others Respondent :- State Of U P And Another Counsel for Petitioner :- Man Bahadur Singh Counsel for Respondent :- C.S.C. Hon'ble Prakash Padia,J.
On the request of learned counsel for the petitioners, put up on 12.3.2019 in the additional cause list.
Order Date :- 5.3.2019 Pramod Tripathi