Allahabad High Court
Saumya Gangwar And 14 Others vs State Of U.P. And 3 Others on 5 March, 2019
Bench: Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 21362 of 2018 Petitioner :- Saumya Gangwar And 14 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Vikrant Pandey,Sharad Sharma Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav Hon'ble Prakash Padia,J.
Heard learned counsel for the parties.
In Writ A No. 19737 of 2018 (Shikha Singh And 48 Others Vs. State Of U.P. And 3 Others) along with connected matters after hearing learned counsel for the parties, judgement has already been reserved.
In the circumstances, connect this petition with Writ A No. 19737 of 2018.
Judgment reserved.
Order Date :- 5.3.2019 Pramod Tripathi