Allahabad High Court
Sangita Kumari And Another vs State Of U.P. And Another on 5 March, 2019
Bench: Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 27734 of 2018 Petitioner :- Sangita Kumari And Another Respondent :- State Of U.P. And Another Counsel for Petitioner :- Sanjay Kumar Sharma Counsel for Respondent :- C.S.C. Hon'ble Prakash Padia,J.
Inspite of the order till date no counter affidavit has been filed by the respondents.
In the circumstances, three weeks further time is granted to learned counsel for the respondents to file counter affidavit. Rejoinder affidavit may be filed within a week, thereafter.
List in the week commencing 8.4.2019.
Order Date :- 5.3.2019 Pramod Tripathi