Allahabad High Court
Salma vs State Of U.P. on 27 March, 2019
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 68 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11841 of 2019 Applicant :- Salma Opposite Party :- State Of U.P. Counsel for Applicant :- Manoj Kumar Singh Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Supplementary affidavit filed on behalf of the applicant, is taken on record.
Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within one week thereafter.
List thereafter before appropriate bench.
The matter shall not be treated as tied up or part heard to this bench.
Order Date :- 27.3.2019 Masarrat