Allahabad High Court
Adesh Kumar Saini vs State Of U.P. And 3 Others on 25 March, 2019
Bench: Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 4307 of 2019 Petitioner :- Adesh Kumar Saini Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Amit Krishna Counsel for Respondent :- C.S.C. Hon'ble Prakash Padia,J.
On the request of learned counsel for the petitioner, put up on 28.3.2019 as fresh.
Order Date :- 25.3.2019 Pramod Tripathi