Allahabad High Court
U.P. State Road Transport ... vs Rafeequn on 5 September, 2018
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- FIRST APPEAL FROM ORDER No. - 257 of 2001 Appellant :- U.P. State Road Transport Corporation Respondent :- Rafeequn Counsel for Appellant :- D.K. Srivastava,Akhter Abbas Hon'ble Dr. Kaushal Jayendra Thaker,J.
None present.
List on 20th September, 2018.
Order Date :- 5.9.2018 Mukesh