U.P. State Road Transport ... vs Rafeequn

Citation : 2018 Latest Caselaw 2333 ALL
Judgement Date : 5 September, 2018

Allahabad High Court
U.P. State Road Transport ... vs Rafeequn on 5 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 257 of 2001
 

 
Appellant :- U.P. State Road Transport Corporation
 
Respondent :- Rafeequn
 
Counsel for Appellant :- D.K. Srivastava,Akhter Abbas
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present.

List on 20th September, 2018.

Order Date :- 5.9.2018 Mukesh