Allahabad High Court
Smt. Anisha vs Anil Kumar Gupta And Another on 26 October, 2018
Bench: Abhinava Upadhya, Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 219 of 2012 Appellant :- Smt. Anisha Respondent :- Anil Kumar Gupta And Another Counsel for Appellant :- Upendra Kumar Pandey Counsel for Respondent :- A.K.Srivastava Hon'ble Abhinava Upadhya,J.
Hon'ble Bachchoo Lal,J.
Re: Civil Misc. Restoration Application No. 366080 of 2017 This is a restoration application filed within time to recall the order dated 9.10.2017.
The cause shown is sufficient. The restoration application is allowed. The order dated 9.10.2017 is hereby recalled. The appeal is restored to its original number.
Order Date :- 26.10.2018 Masarrat (Bachchoo Lal,J.) (Abhinava Upadhya,J.)