Allahabad High Court
Santosh Kumar vs State Of U.P. on 5 October, 2018
Bench: Pritinker Diwaker, Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- CRIMINAL APPEAL No. - 972 of 2013 Appellant :- Santosh Kumar Respondent :- State Of U.P. Counsel for Appellant :- J.P. Mishra,R.K.Singh,Ram Singh Kushwaha,Ratan Singh Counsel for Respondent :- Govt. Advocate,Birendra Singh Hon'ble Pritinker Diwaker,J.
Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Ajay Vashistha, learned Advocate is present in connected Criminal Appeal No.1213 of 2013. None has appeared for other accused in other appeals.
List this appeal on 1st November, 2018.
Order Date :- 5.10.2018 Mukesh