Allahabad High Court
Sajid @ Bhola vs State Of U.P. on 9 May, 2018
Bench: Shashi Kant Gupta, Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL APPEAL No. - 597 of 2017 Appellant :- Sajid @ Bhola Respondent :- State Of U.P. Counsel for Appellant :- Jyotish Kumar Awasthi,Gyanendra Kumar Awasthi Counsel for Respondent :- G.A. Hon'ble Shashi Kant Gupta,J.
Hon'ble Bachchoo Lal,J.
As prayed by learned counsel for the appellant, list in the next cause list.
Order Date :- 9.5.2018 Gss