Allahabad High Court
Tirath Raj vs State Of U.P. Through Secy. Matsya ... on 2 May, 2018
Bench: Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 548 of 2015 Petitioner :- Tirath Raj Respondent :- State Of U.P. Through Secy. Matsya Deptt. Fisheries Lko. & O Counsel for Petitioner :- Ashwani Kumar,Ramesh Kumar Srivastava Counsel for Respondent :- C.S.C.,P.S.Bajpai Hon'ble Rajesh Singh Chauhan,J.
List this case in the week commencing 14.05.2018 within twenty cases.
Order Date :- 2.5.2018 Suresh/ [Rajesh Singh Chauhan,J.]